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State of Assam - Section

Section 9 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

9. Building Plan.

- The detail plans of the building, elevations and sections accompanying the notice with dimensions shall be drawn to a scale of 1:100 and shall show.-
(i)the floor plans of all floors together with the covered area clearly indicating the size and spacing of all frame members and sizes of rooms and the position and width of staircases, ramps and other exit ways, lift ways, lift machine room and lift pit details;
(ii)show the use or occupancy of all parts of the building;
(iii)show exact location of essential services, for example water closet, sink, bath, etc;
(iv)include sectional drawing showing clearly the sizes of the footings, thickness of basement wall, wall construction, size and spacing of framing members, floor slabs and roof slabs with their materials; The section shall indicate the heights of building and rooms and also the heights of the parapet and drainage and the slope of the roof; At least one section shall be taken through the staircase, kitchen and toilet, bath and water closet;
(v)show the elevations from north, south, east and west directions;
(vi)indicate details of service privy, if any;
(vii)the dimensions of the projected portions beyond the permissible building line;
(viii)the terrace plan indicating the drainage and the slope of the roof;
(ix)the indications of the north point relative to the plan;
(x)the details of parking spaces provided;
(xi)the indication of all doors, windows and the other openings including ventilators with sizes in proper schedule; and
(xii)such other particulars as may be required to explain the proposal clearly and as prescribed by the Authority;