Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(xi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(xi)the indication of all doors, windows and the other openings including ventilators with sizes in proper schedule; and