Section 75G in The M.P. Nagarpalika Nirvachan Niyam, 1994
75G. The manner of publication of Form 26 under Rule 75-F.
- Form 2b shall be published alongwith the publication of the notice of election under Rule 75-C and such publication shall be made by affixing the notices on the notice boards of the following offices :-(i)District Election Officer (Municipality);(ii)Returning Officer (Concerned Municipality);(iii)Concerned Municipality, and the Returning Officer shall also deliver one copy of Form 2b to the concerned Mayor/President or to his agent.
