Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75G] [Entire Act] State of Madhya Pradesh - Subsection Section 75G(iii) in The M.P. Nagarpalika Nirvachan Niyam, 1994 (iii)Concerned Municipality, and the Returning Officer shall also deliver one copy of Form 2b to the concerned Mayor/President or to his agent.
