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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(ii) in Approval of Periphery Policy Report and other Allied Matters

(ii)All radial roads emanating from the village will be extended up to the area permitted for construction. A strip of 11 feet on both sides of such extended radial roads shall also be treated as a "no building zone" and no construction, including a boundary wall, shall be permitted therein.