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State of Punjab - Section

Section 9 in Approval of Periphery Policy Report and other Allied Matters

9. Minimum Area and Development Norms :

Building Type Minimum size (acres) Floor-Area Ratio (FAR) Ground Coverage (% age) No. of storyes Height (feet) Hard Surface (% age)
Farm Houses 2.5 4.00% 2.00% 2 Single (18) 10.00%
          Double (28)  
Institutions 5* 30.00% 15.00% 3 38 30.00%
Recreational activities 10** 5.00% 3.00% 2 28 10.00%
Sports activities 10 2.00% 1.00% 2 28 5.00%
* Or the minimum statutory or regulatory norm, whichever is higher.** Except for Golf, where the prescribed norms shall apply.Annexure CGuildelines For Permitting Constructions Around Abadi Area Of VillagesConstruction around "phirni" shall be permitted, subject to the following conditions :-
(i)A strip of 11 feet around the "phirni" will be treated as a "no building zone" and no construction, including a boundary wall, shall be permitted therein.
(ii)All radial roads emanating from the village will be extended up to the area permitted for construction. A strip of 11 feet on both sides of such extended radial roads shall also be treated as a "no building zone" and no construction, including a boundary wall, shall be permitted therein.
(iii)The buildings permitted shall be governed by the PUDA (Building) Rules, 1996. However, these rules may have to be amended to cater specifically for the requirements or rural areas.
Annexure-D-IProposed Charges per gross acre of land to be charged from Developers in Mohali(Figures in Rs./Lacs)
Sr. No. Type of Category Residential (Plotted) Residential (Group Housing) Commercial
    Abutting on Abutting on Abutting on
    NH SH/Sector Road Other Road NH SH/Sector Road Other Road NH SH/Sector Road Other Road
1 EDC 15.09 15.09 15.09 60.36 60.36 60.36 60.36 60.36 60.36
          (FAR 1.50) (FAR 1.50) (FAR 1.50) (FAR 1.50) (FAR 1.50) (FAR 1.50)
2 Conversion Charges 6 5 4 9 7.5 6 48 40 32
3 Licence Fee 2 2 2 4 4 4 150 150 150
          (FAR 1.50) (FAR 1.50) (FAR 1.50) (FAR 1.50) (FAR 1.50) (FAR 1.50)
  Total 23.09 22.09 21.09 73.36 71.86 70.36 258.36 250.36 242.36
  Per Sq. Yd. Rs. 477 Rs. 456 Rs. 436 Rs. 1516 Rs. 1485 Rs. 1454 Rs. 5338 Rs. 5173 Rs. 5007
Industrial Recreational Institutional
Abutting on Abutting on Abutting on
NH SH/Sector Road Other Road NH SH/Sector Road Other Road NH SH/Sector Road Other Road
30.18 30.18 30.18 15.09 15.09 15.09 15.09 15.09 15.09
*(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00)
6 5 4 6 5 4 6 5 4
0.5 0.5 0.5 0.5 0.5 0.5 0.5 0.5 0.5
*(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00) *(FAR 1.00)
36.68 35.68 34.68 21.59 20.59 19.59 21.59 20.59 19.59
Rs. 758 Rs. 737 Rs. 717 Rs. 446 Rs. 425 Rs. 405 Rs. 446 Rs. 425 Rs. 405
Note. - 1. These rates are liable to increase on compound basis.