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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Manipur - Subsection

Section 27(1) in Manipur International University Act, 2018

(1)The University may collaborate, tie-up and have any kind of agreement or understanding, enter into faculty or student exchange programs or credit sharing or co-certification or joint certification including use of syllabus, text books, training material, or use of the facility or use of infrastructure etcetera with any Indian or Foreign University/ Institute or Organization in whatever way it deems fit for the fulfillment of its objectives.