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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(1)(c) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(c)From 2nd Year onwards: 80%