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State of Jammu-Kashmir - Section

Section 36 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

36. Plant Load Factor.

(1)Threshold Plant Load Factor for determining fixed charge component of Tariff shall be:
(a)During Stabilisation: 60%
(b)During the remaining period of the first year (after stabilization): 70%
(c)From 2nd Year onwards: 80%
(2)The stabilisation period shall not be more than 6 months from the date of commissioning of the project.