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[Cites 2, Cited by 8]

Bombay High Court

Pen Education Societys Late P.N. Godse ... vs Deputy Collector (Acquisition) And Ors on 7 September, 2018

Bench: A.A. Sayed, S.C. Gupte

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 491 OF 2016

 Madhukar Janardan Patil And Ors.                  ....Petitioner
            V/S
 Deputy Collector (acquisition) Raigad And Ors. ....Respondent

WITH WRIT PETITION NO. 12406 OF 2015 Pramod Anant Gurav And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 12405 OF 2015 Khairaj Ramji Bhanushali ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10587 OF 2015 Shantaram Mahadu Dharve And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10591 OF 2015 Vijay Ramchandra Patil And Ors ....Petitioner V/S Page 1/3 ::: Uploaded on - 07/09/2018 ::: Downloaded on - 08/09/2018 01:46:22 ::: Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10592 OF 2015 Santosh Ramdas Waghmare ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10593 OF 2015 Santosh Anant Divekar And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10793 OF 2015 Pandurang Kasha Pawar And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 11521 OF 2015 Pen Education Societys Late P.n. Godse ....Petitioner Vidyamandir, Varsai Through Hon. Secretary Sadanand Deo V/S Deputy Collector (acquisition) And Ors ....Respondent Shriram Kulkarni For Petitioner in All Petitions Ms Pushpalata Diwan AGP for R.No. 1 To 4 in All Petitions Page 2/3 ::: Uploaded on - 07/09/2018 ::: Downloaded on - 08/09/2018 01:46:22 ::: CORAM : A.A. SAYED & S.C. GUPTE, JJ DATE : 7th September, 2018 P.C. :

Mentioned out of turn. At the request of the learned Counsel for the Petitioner, stand over to 28/09/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 07/09/2018 ::: Downloaded on - 08/09/2018 01:46:22 :::