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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)For change of use of a building or part of a building, the plan for part of the building in which change of use is proposed shall be submitted along with an application for the change of use. Processing fee shall be paid as specified in the Schedule VIII.