Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] UT Chandigarh - Subsection Section 6(1) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 (1)No business shall be transacted at a meeting of the Institute unless eight members are present.
