Section 6 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967
6. Quorum.
(1)No business shall be transacted at a meeting of the Institute unless eight members are present.(2)If within half an hour from the time appointed for holding a meeting, the quorum is not present, the meeting shall stand adjourned and the members shall meet on a date, time and place fixed by the President and if at the adjourned meeting also the quorum is not complete within half an hour from the time appointed for holding the meeting, the meeting shall be held if at least one-third of the total number of members are present;Provided that at least seven clear days' notice is given to the members present and to each members who is not present at the meeting on the same or the following day by post or telegram or special messenger as the case may require.
