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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2)(b) in Telangana State Electrical Licensing Regulations, 2018

(b)A pass in the 10th Class or its equivalent, with not less than 8 years of experience in the practice of Electrical Installation works in mines or Wireman or Electrician of ITI Certificate Holder with 4 years experience in the practice of Electrical Installation works in the mines: