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State of Telangana - Section

Section 15 in Telangana State Electrical Licensing Regulations, 2018

15. Qualifications for Admission for the Supervisors Certificate of Competency Examination.

(1)Except as provided in the regulations the certificate of competency shall be granted to the candidates on passing the examination:
(2)Eligibility :-The candidate for admission to appear for the Supervisor (Certificate of Competency) Examination should possess either of the following:
(a)A pass in the 10th Class or its equivalent, with not less than 8 years of experience in the practice of Electrical Installation works; or a Wireman or Electrician of ITI certificate holder, with not less than 4 years experience in the practice of electrical installation works.
(or)
(b)A pass in the 10th Class or its equivalent, with not less than 8 years of experience in the practice of Electrical Installation works in mines or Wireman or Electrician of ITI Certificate Holder with 4 years experience in the practice of Electrical Installation works in the mines:
Provided that the candidate possesses two years experience in underground Mines out of 4 years, the certificate of competency awarded shall be Supervisor mines (unrestricted).Provided further that the candidate possesses 4 years experience exclusively in open cast mines the certificate of competency awarded shall be supervisor Mines (restricted).Note. - The experience in all the above cases shall be certified by a firm or licensed Electrical Contractor and countersigned by an Electrical Engineer in Telangana State TRANSCO/GENCO/DISCOMS or Electrical Inspectorate not below the rank of Assistant Divisional Engineer, Deputy Electrical Inspector respectively.
(3)The minimum age limit for appearing for examination shall be 23 years as on 1st January or 1st July of the year for the examinations to be held in the 1st and 2nd half of the year respectively and maximum age limit is 60 years.