Section 5 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967
5. Notice for meetings of Institute.
(1)Not less than fourteen clear days' notice in writing of every meeting shall be given to each member who is for the time being in India;(2)A notice may be served upon any member either personally or by post under certificate of posting in an envelope addressed to such member.(3)An extraordinary meeting of the Institute may be called by the President at not less than four clear days' notice in writing.
