Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] UT Chandigarh - Subsection Section 5(1) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 (1)Not less than fourteen clear days' notice in writing of every meeting shall be given to each member who is for the time being in India;
