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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(13) in Tamil Nadu Private University Rules, 2019

(13)Nature of faculties (Name).(Detailed information given in paragraph.......................................of the Project Report)
(a)Name of faculties like Science, Arts, Commerce, Technical Education, etc.
(b)Courses under each faculty like graduate, postgraduate, etc.
(c)Nature and type of programmes, relevance of each course in the context of development of the State.
(d)Research / Innovation proposed to be undertaken.
(e)Targeted students strength in each course.
(f)Proposed phased programmes for courses for next 5 years.
(g)For each course, give information whether for starting it, prior approval from Central Regulatory Body or/and State Regulatory Body is necessary. If yes, give details of the same. If prior approval has not been obtained, give details mentioning the provision under which Central / State Act, prior permission is necessary.