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[Cites 0, Cited by 0] [Section 7(13)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(13)(g) in Tamil Nadu Private University Rules, 2019

(g)For each course, give information whether for starting it, prior approval from Central Regulatory Body or/and State Regulatory Body is necessary. If yes, give details of the same. If prior approval has not been obtained, give details mentioning the provision under which Central / State Act, prior permission is necessary.