Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(2) in Orissa Pani Panchayat Rules, 2003 (2)The Chief Engineer in-charge of the Minor or Medium Irrigation Project may notify the entire commanded area of the Minor or Medium Irrigation Project to be the project area of the Minor or Medium Irrigation Project.
