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State of Jharkhand - Section

Section 1 in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

1. Title and Scope of the Rules.

(a)These rules may be called "Jharkhand State Play Schools (Recognition and Control) Rules, 2017".
(b)Nothing contained in these rules shall be applicable to institutions/organisations/establishments/centres/or any such entity providing any kind of early childhood services to children in the age group of 0-3 years.
(c)Nothing contained in these rules shall apply to a school defined in Section 2(n) of RTE Act, 2009 which is imparting pre-school education; except these schools while imparting pre-school education shall follow 3.2 (ii) & (iii) of National ECCE Policy, 2013.