Section 1(c) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017
(c)Nothing contained in these rules shall apply to a school defined in Section 2(n) of RTE Act, 2009 which is imparting pre-school education; except these schools while imparting pre-school education shall follow 3.2 (ii) & (iii) of National ECCE Policy, 2013.
