Section 5(1) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972
(1)(a)In every market area,-(i)there shall be a market yard; and(ii)[ there may be more than one sub-market yards] [Substituted by M.P. Act No. 24 of 1986 (w.e.f. 21-7-1986).];(b)[for every market yard or sub-market yard] [Substituted by M.P. Act No. 24 of 1986 (w.e.f. 21-7-1986).] there shall be a market proper.
