Section 5(1)(a) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

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State of Madhya Pradesh - Subsection

Section 5(1)(a) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(a)In every market area,-

(i)there shall be a market yard; and

(ii)[ there may be more than one sub-market yards] [Substituted by M.P. Act No. 24 of 1986 (w.e.f. 21-7-1986).];