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[Cites 0, Cited by 0] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(2) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(2)Every Special Police Officer, on appointment shall-
(a)Receive a certificate of appointment in the form below-
Police Depart Delhi
"Certificate ofAppointment"ofSpecial Police Officers
Certified that Passport sizephotograph to be Attested by Dy. Commissioner of Police of thearea concerned.Signature of SpecialPolice Officer.Attestation by Deputy Commissioner of Police ofDisst. Concerned.
Shri ..................
S/o ...........
R/o ...............
Whose photographs appear at page 2 of this certificate, hasbeen appointed as a Special Police Officer under Section 17 ofthe Delhi Police Act, 1978, and vested with the powers, privilegeand immunities of a police officer with effectfrom............... This appointment shall be valid..............upto
….....................................................................................................................................................................................................….....................................................................................................................................................................................................….....................................................................................................................................................................................................
Signature of the Special Police OfficerAttestation by .................................Name .....................................Seal .....................................Commissioner of Police.
(b)Have the same powers, privileges and immunities and perform the same duties and be subject to the same authorities as an ordinary police officer of subordinate rank.