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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(2)(b) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(b)Have the same powers, privileges and immunities and perform the same duties and be subject to the same authorities as an ordinary police officer of subordinate rank.