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[Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act]

State of West Bengal - Subsection

Section 14A(3)(d) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(d)examine the budget estimates including supplementary and revised estimates framed by the Comptroller before the budget is presented to the Executive Council, and