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Union of India - Section

Section 2 in International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020.

2. Definitions.

(1)In these rules, unless the context otherwise requires:-
(a)"Act" means the International Financial Services Centres Authority Act of 2019;
(b)"Chairperson" means the Chairperson of the Authority appointed under clause (a) of sub-section (1) of section 5 of the Act;
(c)"Member" means a member of the Authority appointed under clause (d) of sub-section (1) of section 5 of the Act;
(d)"Selection Committee" means the selection committee constituted under rule 3;
(2)Words and expressions used in these rules and not defined, but defined in the Act, shall have the meanings respectively assigned to them in the Act.