Section 2(1)(b) in International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020.

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"Chairperson" means the Chairperson of the Authority appointed under clause (a) of sub-section (1) of section 5 of the Act;

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