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State of Himachal Pradesh - Section
Section 39 in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017
39. Operation and maintenance expenses.
| Sr. No. | Category of Project | Annual O&M expenses Rupees in Lac per MW |
| (i) | Above 100 kW to 2 MW capacity | 33 |
| (ii) | Above 2 MW to 5 MW capacity | 29 |
| (iii) | Above 5 MW to 25 MW capacity | 24 |