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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(1) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(1)Normative annual O&M expenses for the control period shall be as follows:-
Sr. No. Category of Project Annual O&M expenses Rupees in Lac per MW
(i) Above 100 kW to 2 MW capacity 33
(ii) Above 2 MW to 5 MW capacity 29
(iii) Above 5 MW to 25 MW capacity 24
Chapter-VI Other Parameters