[Cites 0, Cited by 0]
[Section 39]
[Entire Act]
State of Himachal Pradesh - Subsection
Section 39(1) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017
| Sr. No. | Category of Project | Annual O&M expenses Rupees in Lac per MW |
| (i) | Above 100 kW to 2 MW capacity | 33 |
| (ii) | Above 2 MW to 5 MW capacity | 29 |
| (iii) | Above 5 MW to 25 MW capacity | 24 |