Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Assam - Subsection Section 3(1)(b) in The Assam Finance Service Rules, 1963 (b)Grade II - shall include the posts of Financial Advisers to Government and such other posts as may be included from time to time by the Governor.