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State of Assam - Section

Section 3 in The Assam Finance Service Rules, 1963

3. Classes, designation and status.

- The service shall consist of the following classes :
(1)Class I:
(a)Grade I - shall include the posts of the Director of Accounts, Assam, the Examiner of Local Accounts,Assam and such other posts as may be included from time to time by the Governor;
(b)Grade II - shall include the posts of Financial Advisers to Government and such other posts as may be included from time to time by the Governor.
The member of this class shall belong to Class I Government Service.
(2)Class II - shall include the posts of Treasury Officers, Finance and Accounts Officers and Deputy Examiner of Local Accounts and such other posts as may be included from time to time by the Governor.The members of this class shall belong to Class II Government Service.