Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(6)(b) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(b)intimating the date and time of the final meter reading of the consumer's premises, if applicable; and