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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(6) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

6.2The Distribution Licensee shall give to the eligible consumer/person notice of not less than two (2) days prior to signing of the 'Connection and Use of Distribution System Agreement,-
(a)confirming completion of all works and fulfilment of all requirements under the Act and these Regulations for grant of Open Access to such consumer/person;
(b)intimating the date and time of the final meter reading of the consumer's premises, if applicable; and
(c)intimating the date and time of termination of the agreement of supply, if applicable, and commencement of the Connection and Use of Distribution System Agreement :
Provided that the Open Access Customer shall initiate the process of signing of Connection and Use of Distribution system within 30 days of grant of Open Access, failing which Open Access permission may be terminated by Distribution Licensee.