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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3)(b) in The Professional Examination of Power Engineers for Thermal Generation Regulations, 1988

(b)the Engineer's acquittance with official rules contained in publications mentioned in the Schedule and his knowledge of the accounts of a Sub-division or of a Division, as the case may be.