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State of Chattisgarh - Section

Section 27 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

27. Research Council.

(1)The Research Council shall consist of the following members, namely :-
(a)Director of Research Services-Chairman.
(b)All Deans of Faculties and Deans of College.
(c)Director of Extension Services.
(d)Librarian.
(e)Such other Heads of Departments, not more than two, as may be nominated by the Director of Research Services.
(f)One of the Deans of Colleges to be nominated by the Director of Research Services-Secretary.
(2)The Research Council shall be responsible to the Director of Research Services and shall consider and make recommendations on all matters pertaining to agriculture research of the Vishwavidyalaya and especially with respect to-
(a)Agriculture rural life research service;
(b)Preparation of material for development of agriculture such as publications, films, etc., for better development of research.