Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Chattisgarh - Subsection Section 27(2)(b) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987 (b)Preparation of material for development of agriculture such as publications, films, etc., for better development of research.