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State of Assam - Section

Section 18 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

18.

(a)On completion of the enquiries, the Chief Forest Officer, shall submit a report embodying his finding on the claims and objections, if any, filed and also on the accuracy or otherwise of the particulars of the Raid Forest furnished by Syiems, Sirdars, Dolois and other local administrative heads to the Executive Committee, for orders.
(b)The Executive Committee shall after examination of the report and such further enquiry as it may consider necessary, pass final orders in respect of each Raid Forest affirming or revising the particulars recorded, and cause final publication of the lists of Raid Forests in the official Gazette or in such other manner as the Executive Committee may, prescribe.