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State of Chattisgarh - Section

Section 22 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

22. University Fund.

(1)The University shall establish a Fund to be called the University fund.
(2)The following shall form part of or be paid into the University Fund.
(a)any loan, contribution or grant by Central or State Government or any body corporate;
(b)trusts, bequests, donations endowments and other grants, if any;
(c)the income of the University from all sources including income from fees and charges;
(d)all other sums received by the University.
(3)The University Fund shall be kept in any nationalised Bank.