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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2)(a) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(a)any loan, contribution or grant by Central or State Government or any body corporate;