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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(2)The following shall form part of or be paid into the University Fund.
(a)any loan, contribution or grant by Central or State Government or any body corporate;
(b)trusts, bequests, donations endowments and other grants, if any;
(c)the income of the University from all sources including income from fees and charges;
(d)all other sums received by the University.