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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Sheera Niyantran Niyamavali, 1974

(2)The dimensions of all storage tanks provided by the occupier of a sugar factory shall be recorded in a register in Form M.F. 14 and a gauge chart in respect of each storage tank shall be maintained in the register for showing at every 5 cm of depth of the tank the contents of molasses in the tank in quintals. The gauging of the storage tank should be done taking molasses of 45 per cent sugar as standard.