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State of Uttar Pradesh - Section

Section 4 in The U.P. Sheera Niyantran Niyamavali, 1974

4. Arrangement of storage tanks [Section 5].

(1)All Storage tanks shall be serially numbered by the occupier of the factory and the number allotted to each tanks along with dimensions and storage capacity of each tank shall be displayed on a permanent fixture. The serial number once allotted shall not be altered except with the prior permission of the Controller.
(2)The dimensions of all storage tanks provided by the occupier of a sugar factory shall be recorded in a register in Form M.F. 14 and a gauge chart in respect of each storage tank shall be maintained in the register for showing at every 5 cm of depth of the tank the contents of molasses in the tank in quintals. The gauging of the storage tank should be done taking molasses of 45 per cent sugar as standard.