Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(9) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(9)[. Monthly Statement of sanctioned estimates. - The Executive Engineer shall submit to the Superintendent Engineer, a statement showing the names of all estimates sanctioned by him during the month, together with the amount of each estimate. The Superintending Engineer shall submit a similar statement to the Chief Engineer which shall include all estimates sanctioned by the Executive Engineer as well as by him] [See Legislative Supplement Part III dated 23rd June, 1989.].Annexure IOmitted vide Punjab Notification dated 21.7.1998.Annexure IIOmitted vide Punjab Notification dated 21.7.1998.