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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in The Rajasthan Boiler Attendants' Rules, 1954

(3)In these rules, unless the context otherwise requires-
(a)"The Act" means the Indian Boilers Act, 1923 (V of 1923);
(b)"Section" means a section of the Act;
(c)every reference in these rules to a boiler or boilers shall be deemed to include also a reference to an Economiser or Economisers, respectively.
[1A. Extension to Abu, Ajmer and Sunel areas. - These rules shall also extend to Abu, Ajmer and Sunel areas on and from 1-3-1960 and as from the date, the corresponding rule in force in such areas shall be repealed.] [Added vide Notification No. F. 3 (124)/Ind. (c) 59, dated 10.11.1960-Rajasthan Gazette, Part III-B, Supplement No. 38, dated 22.12.1960.]II. General