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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3)(c) in The Rajasthan Boiler Attendants' Rules, 1954

(c)every reference in these rules to a boiler or boilers shall be deemed to include also a reference to an Economiser or Economisers, respectively.