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State of Rajasthan - Section

Section 1 in The Rajasthan Boiler Attendants' Rules, 1954

1. Short title, commencement and definition.

(1)These rules may be called the Rajasthan Boiler Attendants' Rules, 1954.
(2)They shall come into force on the 1st January, 1955.
(3)In these rules, unless the context otherwise requires-
(a)"The Act" means the Indian Boilers Act, 1923 (V of 1923);
(b)"Section" means a section of the Act;
(c)every reference in these rules to a boiler or boilers shall be deemed to include also a reference to an Economiser or Economisers, respectively.
[1A. Extension to Abu, Ajmer and Sunel areas. - These rules shall also extend to Abu, Ajmer and Sunel areas on and from 1-3-1960 and as from the date, the corresponding rule in force in such areas shall be repealed.] [Added vide Notification No. F. 3 (124)/Ind. (c) 59, dated 10.11.1960-Rajasthan Gazette, Part III-B, Supplement No. 38, dated 22.12.1960.]II. General