Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 186] [Entire Act]

State of Tamilnadu - Subsection

Section 186(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)The Board shall determine the number of telephone installations, telex facilities, wireless equipments and such other facilities as may be necessary with the approval of the Registrar.