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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

4. Eligibility Criteria for Admission.

- The eligibility criteria for Admission into Post Graduate courses in Engineers including Technology / Pharmacy / Architecture and Planning shall be as mentioned below:
(i)The Candidate should be an Indian National.
(ii)The candidate should have passed the appropriate qualifying examination i.e. B.Tech/B.E/AMIE/ B. Pharmacy/B. Arch/B. Planning/ M.Sc./M.C.A. or equivalent Examination (as specified in the Annexure) on the date of his/her Counseling. The candidate should also have secured a GATE score or a rank at the Common Entrance Test and satisfy other conditions laid down in these Rules:
Provided that the NRI seats shall be filled with NRI candidate who have passed the qualifying examination with not less than 60% of aggregate marks or Cumulative Grade Point Average (CGPA equivalent to "6" on a scale of 10.
(iii)The vacant seats if any, may be filled with eligible candidates including those securing not less than 60% marks in aggregate in the qualifying examination duly ensuring merit and transparency.
(iv)The Candidate should satisfy Local/ Non-Local status requirement as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admissions) order, 1974 as subsequently amended for admission into Category-A seats in Unaided Professional Institutions and for all seats In University Colleges.
(v)The requirement of securing a GATE score or a rank in the Common Entrance Test shall not be applicable to the candidates sponsored by the Ministry of Human Resource Development.